JD(S) MLA H D Revanna, who is in the custody of the Special Investigation Team (SIT), on Tuesday failed to get relief from the Special Court for Elected Representatives here, which adjourned his bail plea hearing to Wednesday.

The 66-year-old former Minister was arrested by the SIT on Saturday in an alleged case of abduction of a woman and remanded to police custody till May 8. The court had on Saturday turned down his anticipatory bail plea.

Revanna, son of JD(S) patriarch and former Prime Minister H D Deve Gowda, and his confidant Sathish Babanna were booked on Thursday night for allegedly abducting a woman on April 29.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

Source Link

Picture Source :